Calcutta High Court (Appellete Side)
Jayashree Mahato vs State Of West Bengal & Ors on 26 August, 2013
Author: Aniruddha Bose
Bench: Aniruddha Bose
1 15 26.08.13
W.P. 14132 (W) of 2013 nb ab Jayashree Mahato Vs. State of West Bengal & Ors.
Mr. Sudip Ghosh Mr. Subhojit Ghosh ...For the Petitioner.
Mr. Swapan Banerjee Mr. Sougata Mitra ...For the University.
Let this matter be listed on 3rd September, 2013 under the heading "For Orders" which shall appear immediately after the matters appearing under the heading "Urgent Motion".
(Aniruddha Bose, J.)