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State of Madhya Pradesh - Section

Section 16 in Madhya Pradesh Jal Viniyaman Adhiniyam, 2013

16. Grants and advances to Commission.

- The Government may, provide such grants and advances to the Commission as it may deem necessary for the performance of its functions and discharge of its duties under this Act and all grants and advances so made shall be on such terms and conditions as the Government may determine.