Madhya Pradesh High Court
Amar Muda vs The State Of Madhya Pradesh on 20 June, 2018
THE HIGH COURT OF MADHYA PRADESH CRR-2549-2018 (AMAR MUDA Vs THE STATE OF MADHYA PRADESH) 2 Jabalpur, Dated : 20-06-2018 As prayed by learned counsel for the applicant list after a week.
(RAJEEV KUMAR DUBEY) JUDGE e sh ad Digitally signed by ANURAG SONI Date: 2018.06.20 16:45:34 +05'30' as Pr a hy ad M of rt ou C h ig H