Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] State of Bihar - Subsection Section 44(7) in Bihar Persons with Disabilities Equal Opportunities, Protection of Rights and Full Participation Rules, 2004 (7)The Commissioner may on such terms as he deems fit and at any stage of the proceeding adjourn the hearing the complaint.
