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State of Rajasthan - Section

Section 15 in The Rajasthan Colonisation (Sale and Allotment of Land in Mandis in the Bhakra and Indira Gandhi Canal Projects Colony Areas) Conditions, 1973

15. Procedure of Allotment.

(1)All allotments of residential plots under these conditions shall be made by drawl of lots in the manner prescribed in Schedule II.
(2)The results of the drawl of lots shall be communicated to the Chairman of the Committee, who shall pass final orders of allotment. The decision of the Chairman thereon shall be final.