Bombay High Court
Shaikh Nisar Ibrahim vs The State Of Maharashtra And Others on 21 September, 2018
Author: S. V. Gangapurwala
Bench: S. V. Gangapurwala
1 wp 10316.18
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO. 10316 OF 2018
Siddhu Sultan Shaikh .. Petitioner
Versus
The State of Maharashtra and others .. Respondents
Shri S. S. Thombre, Advocate for the Petitioner.
Shri K. N. Lokhande, A.G.P. for Respondent Nos. 1 to 3.
WITH
WRIT PETITION NO. 10317 OF 2018
WRIT PETITION NO. 10494 OF 2018
CORAM : S. V. GANGAPURWALA, J.
DATE : 21TH SEPTEMBER, 2018.
ORDER :
. Issue notice to respondents, returnable on 19.10.2018. The learned A. G. P. waives notice for respondent Nos. 1, 2 and 3. Humdast allowed.
2. Till then election of the post held by the petitioners shall not be held.
[S. V. GANGAPURWALA, J.] bsb/Sept. 18 ::: Uploaded on - 21/09/2018 ::: Downloaded on - 23/09/2018 02:03:49 :::