Delhi High Court - Orders
Dr Ambedkar Primary Teachers Training ... vs National Council For Teacher Education ... on 6 May, 2024
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~47 & 48
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 234/2024 & CM APPL. 1058/2024
DR AMBEDKAR PRIMARY TEACHERS TRAINING
INSTITUTE ..... Petitioner
Through: Mr. Sanjay Sharawat and Mr.
Ashok Kumar, Advs.
versus
NATIONAL COUNCIL FOR TEACHER EDUCATION &
ANR. ..... Respondents
Through: Mr. Anuj Kumar Sharma, Adv.
+ W.P.(C) 305/2024 & CM APPL. 1407/2024
GOBINDAPUR ACADEMIC PTTI ..... Petitioner
Through: Mr. Sanjay Sharawat and Mr.
Ashok Kumar, Advs.
versus
NATIONAL COUNCIL FOR TEACHER
EDUCATION & ANR. ..... Respondents
Through: Mr. Anuj Kumar Sharma, Adv.
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 06.05.2024
1. Re-notify on 6 August 2024.
2. Interim order to continue till the next date of hearing.
C. HARI SHANKAR, J.
MAY 6, 2024 dsn Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/05/2024 at 00:05:26