Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 9] [Entire Act] Union of India - Section Section 22 in The Deposit Insurance And Credit Guarantee Corporation Act, 1961 22. [ Funds of Corporation. - he Corporation shall maintain three funds to be called, respectively, the Deposit Insurance Fund, the Credit Guarantee Fund and the General Fund.]
