Calcutta High Court (Appellete Side)
W Jadav Karmakar vs Union Of India & Ors on 19 April, 2016
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
1 2016 W.P. 1047 (W) of 2016 w Jadav Karmakar Vs. Union of India & Ors.
Since none appears in support of the petition, WP 1047(W) of 2016 is dismissed for default.
There will be no order as to costs.
( Sanjib Banerjee, J.)