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Calcutta High Court (Appellete Side)

W Jadav Karmakar vs Union Of India & Ors on 19 April, 2016

Author: Sanjib Banerjee

Bench: Sanjib Banerjee

1 2016 W.P. 1047 (W) of 2016 w Jadav Karmakar Vs. Union of India & Ors.

Since none appears in support of the petition, WP 1047(W) of 2016 is dismissed for default.

There will be no order as to costs.

( Sanjib Banerjee, J.)