Delhi High Court - Orders
68 69 70 71 72 73 Shyam Spectra Private ... vs Assistant Commissioner Of Income Tax, ... on 12 May, 2026
$~67 to 73
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 18700/2025 CM APPL. 77787/2025
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+ W.P.(C) 18701/2025 CM APPL. 77789/2025
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+ W.P.(C) 18702/2025 CM APPL. 77791/2025
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+ W.P.(C) 18703/2025 CM APPL. 77793/2025
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+ W.P.(C) 18704/2025 CM APPL. 77795/2025
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+ W.P.(C) 18705/2025 CM APPL. 77797/2025
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+ W.P.(C) 18706/2025 CM APPL. 77799/2025
SHYAM SPECTRA PRIVATE LIMITED
.....Petitioner
Through: Ms Ananya Kapoor, Mr. Sumit
Lalchandani, and Ms. Sejal Arora,
Advs.
versus
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 22(2),
DELHI & ANR.
.....Respondent
Through: Mr. Vipul Agrawal SSC with Ms.
Sakshi Shairwal, JSCs, Mr. Gaoraang
Ranjan and Ms. Harshita Kotru,
Advs.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 14/05/2026 at 21:00:49
CORAM:
HON'BLE MR. JUSTICE DINESH MEHTA
HON'BLE MR. JUSTICE VINOD KUMAR
ORDER
% 12.05.2026
1. The matter could not be called out/taken for consideration till rising of the Court, and is therefore adjourned.
2. List this case on 06.08.2026.
DINESH MEHTA, J VINOD KUMAR, J MAY 12, 2026/ss This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/05/2026 at 21:00:49