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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Gujarat - Subsection

Section 12(2) in Kamdhenu University Act, 2009

(2)
(a)For the purposes of sub-section (1). the Chancellor shall form a Committee consisting of three members to be nominated by the State Government from the field of Veterinary and allied sciences.
(b)The Chancellor shall appoint one of the three members of the Committee as its Chairperson.