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State of Goa - Section

Section 99 in The Goa Agricultural Produce Marketing (Development and Regulation) Rules, 2010

99. Audit of the Marketing Board.

- The Secretary shall produce all accounts, registers, documents and other papers, which may be required by the State Marketing Officer in connection with the audit of the accounts of the Marketing Board and shall also furnish immediately any explanation called by the State Marketing Officer for the settlement of any discrepancy in such accounts.