Allahabad High Court
Mohd. Yunus vs M.D., M/S Uptron India Ltd. And Others on 16 July, 2010
Author: Anil Kumar
Bench: Anil Kumar
Court No. - 26 Case :- WRIT - A No. - 18215 of 1996 Petitioner :- Mohd. Yunus Respondent :- M.D., M/S Uptron India Ltd. And Others Petitioner Counsel :- Shiv Nath Singh Hon'ble Anil Kumar J.
Sri Shiv Nath Singh, learned counsel for the petitioner states that this writ petition has become infructuous due to efflux of time. Writ petition is dismissed as infructuous. Interim order,if any, stands discharged. Order Date :- 16.7.2010 dk/-