Gauhati High Court
Page No.# 1/4 vs The Union Of India And 6 Ors on 23 January, 2023
Author: Suman Shyam
Bench: Suman Shyam
Page No.# 1/4
GAHC010248172014
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/2738/2014
BISHAN SINGH PINGAL and 13 ORS
S/O LT. KISHAN SINGH PINGAL, J.E. CIVIL, HQP UDAYAK GREF, DOOM
DOOMA, DIST- TINSUKIA, ASSAM
2: DEVI CHARAN SHARMA
S/O LT. GAJRAJ SHARMA
J.E.CIVIL
HQP UDAYAK GREF
DOOM DOOMA
DIST- TINSUKIA
ASSAM
3: SUNIL KUMAR MISHRA
S/O DHARM DEO MISHRA
J.E.CIVIL
HQP UDAYAK GREF
DOOM DOOMA
DIST- TINSUKIA
ASSAM
4: RAMASHANKAR RAI
S/OLT. MONA SHANKAR RAI
J.E.CIVIL
HQP UDAYAK GREF
DOOM DOOMA
DIST- TINSUKIA
ASSAM
5: RAJESH S
S/O SHRI SUBRAMANIYAN
J.E. EandM
HQP UDAYAK GREF
DOOM DOOMA
DIST- TINSUKIA
Page No.# 2/4
ASSAM
6: PRADEEP KUMAR CHATURVEDI
S/O SHRI SURENDRA NATH CHAUBEY
J.E.CIVIL
HQP UDAYAK GREF
DOOM DOOMA
DIST- TINSUKIA
ASSAM
7: ASHOK KUMAR
S/O SHRI RAM KISHOR VISHWAKARMA
J.E.CIVIL
HQP UDAYAK GREF
DOOM DOOMA
DIST- TINSUKIA
ASSAM
8: CHANDRA KANT PRASAD
S/O SHRI RAMADHAR SAH
J.E.CIVIL
HQP UDAYAK GREF
DOOM DOOMA
DIST- TINSUKIA
ASSAM
9: A SANJAY GANDHI
S/O SHRI S ANNASAMY
J.E.EandM
518 SS and TC GREF
DINGJAN
DIST- TINSUKIA
ASSAM
10: K BALU
S/O SHRI KANDASAMY
J.E.EandM
EBW GREF
TEZPUR
DIST- SONITPUR
ASSAM
11: RAMESH CHANDRA
S/O LT. BHARAT SINGH
J.E.CIVIL
HQP UDAYAK GREF
DOOM DOOMA
DIST- TINSUKIA
Page No.# 3/4
ASSAM
12: BRIJ BHUWAN RAM
S/O LT. RAM DEV RAM
J.E.CIVIL
HQP UDAYAK GREF
DOOM DOOMA
DIST- TINSUKIA
ASSAM
13: RAJENDRA PRASAD
S/O LT. HARI BALLABH PANT
J.E.CIVIL
339 SPL/63 RCC GREF
DARANGA
DIST- BASKA
ASSAM
14: BHS ISHWARA RAJU
S/O SHRI SURIYA NARAYANA RAJU
J.E.CIVIL
HQ 47 BRTF GREF
VIP ROAD
LANKESHWAR
DIST- KAMRUP
ASSA
VERSUS
THE UNION OF INDIA and 6 ORS
REPRESENTED BY ITS CABINET SECRETARY, GOVT. OF INDIA, NEW
DELHI-01
2:SECRETARY
DEPARTMENT OF PERSONNEL AND TRAINING DOPT
GOVT. OF INDIA
NEW DELHI-01
3:SECRETARY
MINISTRY OF DEFENCE
SENA BHAWAN
DHQ P.O. NEW DELHI-11
4:SECRETARY
MINISTRY OF ROAD TRANSPORT and HIGHWAYS
TRANSPORT BHAWAN
NEW DELHI
Page No.# 4/4
5:SECRETARY
BORDER ROADS DEVELOPMENT BOARD
B WING
4TH FLOOR
SENA BHAWAN
DHQ P.O. NEW DELHI-110011
6:THE DIRECTOR GENERAL BORDER ROADS
SEEMA SADAK BHAWAN
NARAINA
NEW DELHI-10
7:SECRETARY
DEPARTMENT OF EXPENDITURE
MINISTRY OF FINANCE
NEW DELHI-0
Advocate for the Petitioner : MR. M R CHOUDHURY
Advocate for the Respondent : ASSTT.S.G.I.
BEFORE
HONOURABLE MR. JUSTICE SUMAN SHYAM
ORDER
Date : 23-01-2023 On the request of Mr. I.H. Saikia, learned counsel for the petitioner, made with the consent of the other side, hearing of this matter stands adjourned for 02 weeks.
List accordingly.
JUDGE GS Comparing Assistant