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Gauhati High Court

Page No.# 1/4 vs The Union Of India And 6 Ors on 23 January, 2023

Author: Suman Shyam

Bench: Suman Shyam

                                                                   Page No.# 1/4

GAHC010248172014




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/2738/2014

         BISHAN SINGH PINGAL and 13 ORS
         S/O LT. KISHAN SINGH PINGAL, J.E. CIVIL, HQP UDAYAK GREF, DOOM
         DOOMA, DIST- TINSUKIA, ASSAM

         2: DEVI CHARAN SHARMA
          S/O LT. GAJRAJ SHARMA
          J.E.CIVIL
          HQP UDAYAK GREF
          DOOM DOOMA
          DIST- TINSUKIA
         ASSAM

         3: SUNIL KUMAR MISHRA
          S/O DHARM DEO MISHRA
          J.E.CIVIL
          HQP UDAYAK GREF
          DOOM DOOMA
          DIST- TINSUKIA
         ASSAM

         4: RAMASHANKAR RAI
          S/OLT. MONA SHANKAR RAI
          J.E.CIVIL
          HQP UDAYAK GREF
          DOOM DOOMA
          DIST- TINSUKIA
         ASSAM

         5: RAJESH S
          S/O SHRI SUBRAMANIYAN
          J.E. EandM
          HQP UDAYAK GREF
          DOOM DOOMA
          DIST- TINSUKIA
                                    Page No.# 2/4

ASSAM

6: PRADEEP KUMAR CHATURVEDI
 S/O SHRI SURENDRA NATH CHAUBEY
 J.E.CIVIL
 HQP UDAYAK GREF
 DOOM DOOMA
 DIST- TINSUKIA
ASSAM

7: ASHOK KUMAR
 S/O SHRI RAM KISHOR VISHWAKARMA
 J.E.CIVIL
 HQP UDAYAK GREF
 DOOM DOOMA
 DIST- TINSUKIA
ASSAM

8: CHANDRA KANT PRASAD
 S/O SHRI RAMADHAR SAH
 J.E.CIVIL
 HQP UDAYAK GREF
 DOOM DOOMA
 DIST- TINSUKIA
ASSAM

9: A SANJAY GANDHI
 S/O SHRI S ANNASAMY
 J.E.EandM
 518 SS and TC GREF
 DINGJAN
 DIST- TINSUKIA
ASSAM

10: K BALU
 S/O SHRI KANDASAMY
 J.E.EandM
 EBW GREF
TEZPUR
 DIST- SONITPUR
ASSAM

11: RAMESH CHANDRA
 S/O LT. BHARAT SINGH
 J.E.CIVIL
 HQP UDAYAK GREF
 DOOM DOOMA
 DIST- TINSUKIA
                                                        Page No.# 3/4

ASSAM

12: BRIJ BHUWAN RAM
 S/O LT. RAM DEV RAM
 J.E.CIVIL
 HQP UDAYAK GREF
 DOOM DOOMA
 DIST- TINSUKIA
ASSAM

13: RAJENDRA PRASAD
 S/O LT. HARI BALLABH PANT
 J.E.CIVIL
 339 SPL/63 RCC GREF
 DARANGA
 DIST- BASKA
ASSAM

14: BHS ISHWARA RAJU
 S/O SHRI SURIYA NARAYANA RAJU
 J.E.CIVIL
 HQ 47 BRTF GREF
VIP ROAD
 LANKESHWAR
 DIST- KAMRUP
ASSA

VERSUS

THE UNION OF INDIA and 6 ORS
REPRESENTED BY ITS CABINET SECRETARY, GOVT. OF INDIA, NEW
DELHI-01

2:SECRETARY
 DEPARTMENT OF PERSONNEL AND TRAINING DOPT
 GOVT. OF INDIA
 NEW DELHI-01

3:SECRETARY
 MINISTRY OF DEFENCE
 SENA BHAWAN
 DHQ P.O. NEW DELHI-11

4:SECRETARY
 MINISTRY OF ROAD TRANSPORT and HIGHWAYS
TRANSPORT BHAWAN
 NEW DELHI
                                                                               Page No.# 4/4

            5:SECRETARY
             BORDER ROADS DEVELOPMENT BOARD
             B WING
             4TH FLOOR
             SENA BHAWAN
             DHQ P.O. NEW DELHI-110011

            6:THE DIRECTOR GENERAL BORDER ROADS
             SEEMA SADAK BHAWAN
             NARAINA
             NEW DELHI-10

            7:SECRETARY
             DEPARTMENT OF EXPENDITURE
             MINISTRY OF FINANCE
             NEW DELHI-0

Advocate for the Petitioner   : MR. M R CHOUDHURY

Advocate for the Respondent : ASSTT.S.G.I.




                                    BEFORE
                       HONOURABLE MR. JUSTICE SUMAN SHYAM

                                             ORDER

Date : 23-01-2023 On the request of Mr. I.H. Saikia, learned counsel for the petitioner, made with the consent of the other side, hearing of this matter stands adjourned for 02 weeks.

List accordingly.

JUDGE GS Comparing Assistant