Section 3(2)(iii) in Haryana Aided Schools (Special Pension and Contributory Provident Fund) Rules, 2001

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State of Haryana - Subsection

Section 3(2)(iii) in Haryana Aided Schools (Special Pension and Contributory Provident Fund) Rules, 2001

(iii)the employees who retired from the sanctioned posts before the 11th day of May, 1998 and the employee who attained the age of superannuation before the said date except those who have been re-employed by the Department after the age of superannuation on sanctioned posts; and

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State of Haryana - Subsection

Section 3(2)(iii) in Haryana Aided Schools (Special Pension and Contributory Provident Fund) Rules, 2001