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[Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act]

NCT Delhi - Subsection

Section 13(3)(b) in The Delhi Narcotic Drugs Rules, 1985

(b)The licensing authority may authorise a licensed chemist to possess the following manufactured drugs or the preparation containing these manufactured drugs-
(i)Medicinal opium (excluding the extract or Tincture of medicinal opium) or preparation containing Medicinal opium;
(ii)Opium Alkaloid derivatives-