Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Karnataka - Subsection Section 3(3) in Karnataka Prevention of Slaughter and Preservation of Cattle (Transportation of cattle) Rules, 2021 (3)Such person shall submit one set of ownership document to theJurisdictional Veterinary officer while making the request for transport certificate.
