Allahabad High Court
Mohd. Mosood Ahamad vs State Of U.P. Through Principal ... on 8 April, 2019
Author: Manoj Kumar Gupta
Bench: Manoj Kumar Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 19 Case :- WRIT - A No. - 3725 of 2019 Petitioner :- Mohd. Mosood Ahamad Respondent :- State Of U.P. Through Principal Secretary Nagar Vikas Lucknow And 4 Others Counsel for Petitioner :- Laxmi Narayan Mishra Counsel for Respondent :- C.S.C.,Gambhir Tripathi Hon'ble Manoj Kumar Gupta,J.
Learned standing counsel states that he has received instructions which is incomplete.
He seeks a week's further time to complete his instructions.
Put up as fresh on 18.4.2019.
(Manoj Kumar Gupta, J.) Order Date :- 8.4.2019 skv