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Allahabad High Court

Mohd. Mosood Ahamad vs State Of U.P. Through Principal ... on 8 April, 2019

Author: Manoj Kumar Gupta

Bench: Manoj Kumar Gupta





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 3725 of 2019
 

 
Petitioner :- Mohd. Mosood Ahamad
 
Respondent :- State Of U.P. Through Principal Secretary Nagar Vikas Lucknow And 4 Others
 
Counsel for Petitioner :- Laxmi Narayan Mishra
 
Counsel for Respondent :- C.S.C.,Gambhir Tripathi
 

 
Hon'ble Manoj Kumar Gupta,J.
 

Learned standing counsel states that he has received instructions which is incomplete.

He seeks a week's further time to complete his instructions.

Put up as fresh on 18.4.2019.

(Manoj Kumar Gupta, J.) Order Date :- 8.4.2019 skv