Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Kerala - Section

Section 1 in Kottayam Electric Supply Agency (Undertaking) Acquisition Act, 1980

1. Short title and commencement.

(1)This Act may be called the Kottayam Electric Supply Agency (Undertaking) Acquisition Act, 1980.
(2)It shall be deemed to have come into force on the 13th day of February, 1980.