Bombay High Court
The Commissioner Central Excise, ... vs Sanjay Agrawal And Anr on 9 October, 2018
Bench: M.S. Sanklecha, Riyaz Iqbal Chagla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CENTRAL EXCISE APPEAL NO. 142 OF 2005
The Commissioner Ofcentral Excise -thane-ii ....Petitioner
V/S
M/s Milton Polyplas (i) P.ltd And 2 Ors ....Respondent
WITH CENTRAL EXCISE APPEAL NO. 244 OF 2017 The Commissioner Central Excise Nagpur ....Petitioner V/S Maharashtra Steel Rolling Mills Ltd. And Anr. ....Respondent WITH CENTRAL EXCISE APPEAL NO. 245 OF 2017 The Commissioner Central Excise, Nagpur ....Petitioner V/S Kec International Ltd. And Anr. ....Respondent WITH CENTRAL EXCISE APPEAL NO. 246 OF 2017 The Commissioner Central Excise Nagpur, ....Petitioner V/S Janki Shah And Anr. ....Respondent WITH CENTRAL EXCISE APPEAL NO. 247 OF 2017 The Commissioner ....Petitioner V/S Page 1/3 ::: Uploaded on - 10/10/2018 ::: Downloaded on - 11/10/2018 01:34:07 ::: Sanjivan Re-rolling And Engg. Work Ltd. And ....Respondent Anr WITH CENTRAL EXCISE APPEAL NO. 248 OF 2017 The Commissioner Central Excise Nagpur ....Petitioner V/S Sunrise Structural And Engineering Ltd. And ....Respondent Anr WITH CENTRAL EXCISE APPEAL NO. 249 OF 2017 The Commissioner Central Excise, Nagpur ....Petitioner V/S Puranlal Agrawal And Another ....Respondent WITH CENTRAL EXCISE APPEAL NO. 250 OF 2017 The Commissioner Central Excise, Nagpur ....Petitioner V/S Sanjay Agrawal And Anr ....Respondent Mr. Swapnil Bangur For Appellant Mr. Jas Sanghavi i/b Pds Legal For Respondent CORAM : M.S. SANKLECHA & RIYAZ IQBAL CHAGLA, JJ DATE : 9th October, 2018 Page 2/3 ::: Uploaded on - 10/10/2018 ::: Downloaded on - 11/10/2018 01:34:07 ::: P.C. :
At the request of Ld. Advocate for the Appellant, Appeals to be placed on Final Hearing Board, week commencing from 15/10/2018.
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