Supreme Court - Daily Orders
Siddharth Dalmia vs Union Of India on 21 July, 2023
WPC 1071/2017
1
ITEM NO.25 COURT NO.1 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition (Civil) No.1071/2017
SIDDHARTH DALMIA & ANR. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(With IA No.80942/2018 – CLARIFICATION/DIRECTION, IA No.84572/2018
- DELETING THE NAME OF PETITIONER/RESPONDENT and IA No.80240/2018 -
INTERVENTION/IMPLEADMENT)
WITH W.P.(C) No.1076/2017 (PIL-W)
(With IA No.128474/2018 - INTERVENTION APPLICATION, IA
No.31403/2018 - INTERVENTION APPLICATION, IA No.129296/2018 –
INTERVENTION/IMPLEADMENT and IA No.128473/2018 - PERMISSION TO
APPEAR AND ARGUE IN PERSON)
Date : 21-07-2023 These matters were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE J.B. PARDIWALA
HON'BLE MR. JUSTICE MANOJ MISRA
For Petitioner(s)
Petitioner-in-person
WPC 1076/2017 Mr. Astik Gupta, Adv.
Mr. Pashupathi Nath Razdan, AOR
Mr. Mirza Kayesh Begg, Adv.
Ms. Maitreyee Jagat Joshi, Adv.
Mr. Kuldeep Kumar Shukla, Adv.
For Respondent(s) Mr. Tushar Mehta, SG
Ms. Aishwarya Bhati, ASG
Signature Not Verified
Mr. Mukesh Kumar Maroria, AOR
Digitally signed by Ms. Shradha Deshmukh, Adv.
CHETAN KUMAR
Date: 2023.07.21
14:35:20 IST
Reason:
WPC 1071/2017
2
Mr. Rajat Nair, Adv.
Mr. Akshay Amritanshu, Adv.
Mrs. Anil Katiyar, AOR
Mr. Raj Bahadur Yadav, AOR
Mr. Rajat Nair, Adv.
Mrs. Shradha Deshmukh, Adv.
Mr. Akshay Amritanshu, Adv.
Mr. Madhav Singhal, Adv.
Mr. Rahul Gupta, AOR
Mr. H.S. Parihar, AOR
Mr. Kuldeep Singh Parihar, Adv.
Ms. Ikshita Parihar, Adv.
Mr. Dinkar Kalra, AOR
Mr. Mayank Pandey, AOR
UPON hearing the counsel the Court made the following
O R D E R
Writ Petition (Civil) No 1071/2017 1 In view of the letter circulated by the learned counsel on behalf of the respondent for filing additional documents, list the Petition after four weeks. Writ Petition (Civil) No 1076/2017 1 Mr Astik Gupta, counsel for the petitioner seeks the permission of the Court to withdraw the Petition.
2 The Petition is dismissed as withdrawn.
(CHETAN KUMAR) (SAROJ KUMARI GAUR)
A.R.-cum-P.S. Assistant Registrar