Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 93 in The Finance Act, 2017 93. Amendment of section 28E. - In the Customs Act, in section 28E, for clause (e), the following clause shall be substituted, namely:-`(e) "Authority" means the Authority for Advance Rulings constituted under section 245-O of the Income-tax Act, 1961;'.
