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Bombay High Court

Shri. Dada Ananda Anuse vs The Secretary, Co-Operation, Textile ... on 4 May, 2026

Author: Anil L. Pansare

Bench: Anil L. Pansare

  2026:BHC-KOL:3535-DB

                                                                               55-WP(ST)-31423-2019 (C).doc

                                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                             CIRCUIT BENCH AT KOLHAPUR
                                             CIVIL APPELLATE JURISDICTION

                                           WRIT PETITION (ST.) NO. 31423 OF 2019

                        Dada Ananda Anuse                 ......Petitioner
                             Vs.
                        The Secretary,
                        Co-operation, Textile & Marketing
                        Department & Ors.                 ......Respondents

                        None for the Petitioner
                        Mr. V. M. Mali, AGP, for the Respondents-State.

                                                            CORAM: ANIL L. PANSARE,
                                                                    RANJITSINHA RAJA BHONSALE, JJ.

DATED: 4th MAY 2026 P.C.:-

1. When the matter is called out, none appears for the Petitioner.
2. The petition is of the year 2019. Perusal of record indicates that it has not been circulated even for once. The Petitioner is not interested in prosecuting the cause.
3. Hence, the Petition is dismissed for non-prosecution.
4. Copy of this order shall be served upon the Petitioner to take necessary steps, if so desired.

(RANJITSINHA RAJA BHONSALE, J.) (ANIL L. PANSARE, J.) Digitally signed by Gaikwad RD 1/1 RAJU RAJU DATTATRAYA DATTATRAYA GAIKWAD GAIKWAD Date:

2026.05.06 11:39:02 +0530 ::: Uploaded on - 06/05/2026 ::: Downloaded on - 06/05/2026 14:30:24 :::