Bombay High Court
Shri. Dada Ananda Anuse vs The Secretary, Co-Operation, Textile ... on 4 May, 2026
Author: Anil L. Pansare
Bench: Anil L. Pansare
2026:BHC-KOL:3535-DB
55-WP(ST)-31423-2019 (C).doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIRCUIT BENCH AT KOLHAPUR
CIVIL APPELLATE JURISDICTION
WRIT PETITION (ST.) NO. 31423 OF 2019
Dada Ananda Anuse ......Petitioner
Vs.
The Secretary,
Co-operation, Textile & Marketing
Department & Ors. ......Respondents
None for the Petitioner
Mr. V. M. Mali, AGP, for the Respondents-State.
CORAM: ANIL L. PANSARE,
RANJITSINHA RAJA BHONSALE, JJ.
DATED: 4th MAY 2026 P.C.:-
1. When the matter is called out, none appears for the Petitioner.
2. The petition is of the year 2019. Perusal of record indicates that it has not been circulated even for once. The Petitioner is not interested in prosecuting the cause.
3. Hence, the Petition is dismissed for non-prosecution.
4. Copy of this order shall be served upon the Petitioner to take necessary steps, if so desired.
(RANJITSINHA RAJA BHONSALE, J.) (ANIL L. PANSARE, J.) Digitally signed by Gaikwad RD 1/1 RAJU RAJU DATTATRAYA DATTATRAYA GAIKWAD GAIKWAD Date:
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