Supreme Court - Daily Orders
Assistant Commissioner vs M/S Franklinn Aviation Services Pvt Ltd ... on 20 January, 2017
Bench: Ranjan Gogoi, Ashok Bhushan
ITEM NO.47 COURT NO.4 SECTION IIIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
PETITION(S) FOR SPECIAL LEAVE TO APPEAL (C) NO(S). 33929/2014
(ARISING OUT OF IMPUGNED FINAL JUDGMENT AND ORDER DATED 27/03/2014
IN CWP NO. 2028/2014 PASSED BY THE HIGH COURT OF DELHI AT NEW
DELHI)
ASST. COMMISSIONER DESIGNATED AUTHORITY.
VCES SERVICE TAX NEW DELHI PETITIONER(S)
VERSUS
M/S FRANKFINN AVIATION SERVICES PVT LTD RESPONDENT(S)
(WITH APPLN. (S) FOR C/DELAY IN FILING SLP AND INTERIM RELIEF AND
OFFICE REPORT)
Date : 20/01/2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Ms. Pinky Anand, ASG
Ms. Sushma Manchanda, Adv.
Ms. Meenakshi Grover, Adv.
Mr. B. Krishna Prasad, Adv.
For Respondent(s) Mr. Vikrant Narayan Vasudeva, Adv.
Mr. R. Satish Kumar, Adv.
Mr. Parivesh Singh, Adv.
Mr. P. Srinivasan, Adv.
Mr. Naresh Kumar, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Perused the letter.
List the matter after two weeks.
[VINOD LAKHINA] [ASHA SONI] COURT MASTER COURT MASTER Signature Not Verified Digitally signed by VINOD LAKHINA Date: 2017.01.21 13:39:34 IST Reason: