Calcutta High Court
I.C.I. India Ltd. & Anr vs The Second Labour Court And Anr on 4 August, 2009
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta
GA No. 2000 of 2009
With
WP No. 1924 of 2003
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
I.C.I. INDIA LTD. & ANR.
Versus
THE SECOND LABOUR COURT AND ANR.
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
Date : 4th August, 2009.
Mr. S. Deb, advocate
.. for Applicant
Mr. Abhijit Chatterjee, senior advocate
.. for Respondent
The Court: Affidavit-in-Opposition is to be filed by 11.8.2009; reply, if any, by 13.8.2009. Let this application together with the main matter being W.P.No.1924 of 2003 be listed marked "for order" on 15.8.2009.
(GIRISH CHANDRA GUPTA, J.) sm.
AR[CR]