Section 9 in The Karnataka Oil Palm (Regulation of Cultivation, Production and Processing) Act, 2013
9. Power of the Oil Palm Inspector.
- The Oil Palm Inspector shall exercise the following powers, namely:-(i)to assist the Oil Palm Commissioner in the exercise of his powers and discharge of his duties;(ii)to exercise such powers as are delegated to him by the Project Management Committee and Oil Palm Commissioner; and(iii)to exercise such other powers as may be prescribed.
