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Delhi High Court - Orders

Prime Interglobe Private Limited vs Super Milk Products Private Limited on 24 March, 2023

Author: Prateek Jalan

Bench: Prateek Jalan

                            $~32
                            *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                            +   ARB.P. 337/2023
                                PRIME INTERGLOBE PRIVATE LIMITED           ..... Petitioner
                                                Through: Mr. Gaurav Gupta, Mr. Nikhil
                                                           Kohli, Mr. Kushank Garg,
                                                           Advocates    (Mobile         No.
                                                           9764775337).
                                                       versus
                                SUPER MILK PRODUCTS PRIVATE LIMITED ..... Respondent
                                                Through: None.
                            CORAM:
                            HON'BLE MR. JUSTICE PRATEEK JALAN

                                                    ORDER

% 24.03.2023 I.A. 5789/2023 (for exemption) Exemption allowed, subject to all just exceptions. This application stands disposed of.

ARB.P. 337/2023

1. Issue notice. The respondent may be served through all permissible modes, and in addition through the learned counsel who is representing it in the ongoing arbitral proceedings before Hon'ble Mr. Justice D.K. Jain, former Judge of Supreme Court of India.

2. Respondent may file its reply to the petition within three weeks after service positively, if it wishes to resist the appointment of an arbitrator.

3. List on 16.05.2023.

PRATEEK JALAN, J MARCH 24, 2023/'vp'/ Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:24.03.2023 18:19:26