Madhya Pradesh High Court
Smt. Gita Yadav vs Ramprakash Ojha on 20 November, 2023
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MA No. 4345 of 2023 (SMT. GITA YADAV AND OTHERS Vs RAMPRAKASH OJHA AND OTHERS) Dated : 20-11-2023 Shri Nirendra Singh, learned counsel for the appellant.
Heard on I.A. No.6210/2023, an application for amendment in appeal memo.
For the reasons mentioned in the application, I.A. No.6210/2023 is allowed.
Let necessary amendment be carried out within seven working days.
List thereafter.
(RAJENDRA KUMAR VANI) JUDGE Ahmad Signature Not Verified Signed by: MOHD AHMAD Signing time: 21-Nov-23 11:36:02 AM