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Madhya Pradesh High Court

Smt. Gita Yadav vs Ramprakash Ojha on 20 November, 2023

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MA No. 4345 of 2023 (SMT. GITA YADAV AND OTHERS Vs RAMPRAKASH OJHA AND OTHERS) Dated : 20-11-2023 Shri Nirendra Singh, learned counsel for the appellant.

Heard on I.A. No.6210/2023, an application for amendment in appeal memo.

For the reasons mentioned in the application, I.A. No.6210/2023 is allowed.

Let necessary amendment be carried out within seven working days.

List thereafter.

(RAJENDRA KUMAR VANI) JUDGE Ahmad Signature Not Verified Signed by: MOHD AHMAD Signing time: 21-Nov-23 11:36:02 AM