Himachal Pradesh High Court
Ramesh Kumar vs . Baba Balak Nath Temple Trust on 18 August, 2025
Author: Sandeep Sharma
Bench: Sandeep Sharma
Ramesh Kumar vs. Baba Balak Nath Temple Trust .
CWP No. 1282 of 2023 18.08.2025 Present Mr. Rupesh Sharma, Advocate vice counsel for the petitioner.
Mr. Vishal Panwar and Mr. B.C.Verma, Additional Advocate Generals, with Mr. Ravi Chauhan, Deputy Advocate General, for the respondents/State Mr. Het Ram, Advocate, for the res. Nos. 2 and 3.
De-linked from CWP No. 269, 813, 1190, 1381, 2309, 3227, 3840, 4193, 7136, 7859 of 2023 and CWP Nos.
2113, 3075, 4925, 4926 and 7044 of 2024.
List on 12.09.2025.
(Sandeep Sharma) Judge August 18, 2025 (shankar) ::: Downloaded on - 18/08/2025 21:27:38 :::CIS