Section 2(1)(p) in Maharashtra Settlement of Arrears of Tax, Interest, Penalty or Late Fee Act, 2019

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(p)"Tax on the Entry Act" means the Maharashtra Tax on the Entry of Goods into Local Areas Act, 2002 (Maharashtra IV of 2003);

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