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Chattisgarh High Court

Vivek Kalaskar vs Arun Kumar Patel on 10 November, 2021

                       HIGH COURT OF CHHATTISGARH, BILASPUR

                                          Order Sheet

                                      FA No. 166 of 2017

                            Vivek Kalaskar Versus Arun Kumar Patel




10.11.2021

Mr. Pravin Kumar Tulsyan, counsel appearing for appellant prays that the matter may be taken up after a week.

As prayed for, list this case on 22nd of November, 2021. 

                        Sd/-                                       Sd/-
                   (P. Sam Koshy)                             (Rajani Dubey)
                       JUDGE                                     JUDGE




         Khatai