Gujarat High Court
Swaminarayan Nursing College, Chikhli vs Veer Narmad South Gujarat University on 3 December, 2018
Author: J.B.Pardiwala
Bench: J.B.Pardiwala
C/SCA/18349/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 18349 of 2018
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SWAMINARAYAN NURSING COLLEGE, CHIKHLI
Versus
VEER NARMAD SOUTH GUJARAT UNIVERSITY
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Appearance:
PRITHU PARIMAL(9025) for the PETITIONER(s) No. 1
for the RESPONDENT(s) No. 1,2
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CORAM: HONOURABLE MR.JUSTICE J.B.PARDIWALA
Date : 03/12/2018
ORAL ORDER
Let notice be issued to the respondents, returnable on 5.12.2018.
One copy of this petition be served to Mr. J.J. Yagnik, the learned counsel, who would be appearing for the Gujarat Nursing Council.
Direct service today is permitted.
(J.B.PARDIWALA, J) Vahid Page 1 of 1