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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(1) in Andhra Pradesh Municipalities and Nagar Panchayats (Usage of Electronic Voting Machines) Rules, 2001

(1)The control unit and balloting unit of every voting machine used at polling station shall bear a able marked with:—
(a)the serial number and the name of the ward;
(b)the serial number and the name of the polling station or stations as the case many be;
(c)the serial number of the unit; and
(d)the date of poll.