Bombay High Court
Emerson Network Power (I) Pvt. Ltd vs Dhirendra Kumar Rai And Anr on 8 April, 2019
Author: M. S. Karnik
Bench: M. S. Karnik
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 1512 OF 2019
Emerson Network Power (i) Pvt. Ltd. ....Petitioner
V/S
S.k. Dey And Anr. ....Respondent
WITH WRIT PETITION NO. 1341 OF 2019 Emerson Network Power (i) Pvt. Ltd. ....Petitioner V/S Dhirendra Kumar Rai And Anr. ....Respondent Shri Rahul Dattatraya Oak For Petitioner Mrs M S Bane, AGP for State CORAM : M. S. KARNIK, J DATE : 8th April, 2019 P.C. :
Mentioned out of turn. At the request of the learned Counsel for the Petitioner, stand over to 22/04/2019.
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