Delhi High Court - Orders
Sanghi Bros (Indore) Pvt. Ltd vs Kamlendra Singh on 25 May, 2023
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 475/2004 & CRL.M.A. 7125/2012 & I.A. 15641/2010 & I.A.
8319/2012 & I.A. 11016/2012 & I.A. 19951/2012 & I.A. 19952/2012
& I.A. 12878/2013
SANGHI BROS (INDORE) PVT. LTD. ..... Plaintiff
Through: Mr. Arvind Verma, Sr. Advocate with
Mr. A. S. Mathur, Mr. Prabal
Mehrotra, Mr. Shubhankar, Mr.
Umang Kataria, Ms. Mahima Singh
and Ms. Smridhi Sharma, Advocates
with and Mr. H. Joshi, AR for
plaintiff no. 1 and 2(i)-(iii)
Mr. Sankalp Goswami, Advocate for
plaintiff no. 2(iv) (Through VC)
versus
KAMLENDRA SINGH ..... Defendant
Through: Mr. Jayant Mehta, Sr. Advocate with
Mr. Vijay K. Singh and Ms. Ashita
Chhibber, Advocates
Mr. Akhil Sibal, Sr. Advocate with
Ms. Fareha Ahmad Khan, Advocate
for non-applicant in I.A 8319/2012
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 25.05.2023
Arguments heard.
Judgment reserved.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 06:03:40 Learned senior counsels appearing on behalf of the parties prayed for ten days' time to file written arguments. Let the same be filed within ten days.
CHANDRA DHARI SINGH, J MAY 25, 2023 gs/ms Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 06:03:40