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Madhya Pradesh High Court

M/S Chawada Fire Works Thru.Shyam ... vs Government Of India Thru.Ministry Of ... on 11 August, 2017

WP-51 10-2017

(M/S CHA WADA FIRE WORKS THRUSHYAM MANOHAR Vs GOVERNMENT OF INDIA

THRUMINISTRY OF COMMERCE AND IND USTRYPETROLE UM AND EXPL OSIVES SAFETY
0R GANIZA T)

1 1-08-2017

Lawyers are abstaining from work. The case is adjourned. List the matter on 11.09.2017. (S.C.SHARMA) JUDGE