Madhya Pradesh High Court
M/S Chawada Fire Works Thru.Shyam ... vs Government Of India Thru.Ministry Of ... on 11 August, 2017
WP-51 10-2017 (M/S CHA WADA FIRE WORKS THRUSHYAM MANOHAR Vs GOVERNMENT OF INDIA THRUMINISTRY OF COMMERCE AND IND USTRYPETROLE UM AND EXPL OSIVES SAFETY 0R GANIZA T) 1 1-08-2017
Lawyers are abstaining from work. The case is adjourned. List the matter on 11.09.2017. (S.C.SHARMA) JUDGE