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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(6) in The Indo-Tibetan Border Police Force Rules, 1994

(6)Where such a person is doing detachment duty, including attendance at a course of instruction an officer not below the rank of Commandant of the unit, centre or establishment with which he is doing such duty shall also have all the disciplinary powers of a Commandant.