Supreme Court - Daily Orders
Dr. B. V. S. Lakshmi vs M/S Geometrix Laser Solutions Pvt. Ltd. on 28 March, 2018
Bench: Ranjan Gogoi, R. Banumathi
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO(S). 3051/2018
DR. B.V.S. LAKSHMI APPELLANT(S)
VERSUS
M/S GEOMETRIX LASER
SOLUTIONS PVT. LTD. RESPONDENT(S)
O R D E R
1. Heard the learned counsel for the appellant and perused the relevant material.
2. We are not inclined to interfere with the impugned Order passed by the learned National Company Law Appellate Tribunal. The civil appeal is, accordingly, dismissed.
....................,J.
(RANJAN GOGOI) ....................,J.
(R. BANUMATHI)
NEW DELHI
MARCH 28, 2018
Signature Not Verified
Digitally signed by
NEETU KHAJURIA
Date: 2018.03.28
17:45:01 IST
Reason:
ITEM NO.17 COURT NO.3 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 3051/2018
DR. B. V. S. LAKSHMI Appellant(s)
VERSUS
M/S GEOMETRIX LASER SOLUTIONS PVT. LTD. Respondent(s)
(FOR ADMISSION and IA No.40588/2018-PERMISSION TO FILE ADDITIONAL DOCUMENTS) Date : 28-03-2018 This appeal was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI HON'BLE MRS. JUSTICE R. BANUMATHI For Appellant(s) Mr. Shyam Divan, Sr. Adv.
Ms. Bhabna, Das, Adv.
Mr. Krishna Devi, Adv.
Ms. Swarupama Chaturvedi, Adv. Mr. Santosh Kumar - I, AOR For Respondent(s) UPON hearing the counsel the Court made the following O R D E R The appeal is dismissed in terms of the signed order.
Consequently, pending application(s) shall stand disposed of.
(NEETU KHAJURIA) (ASHA SONI) COURT MASTER BRANCH OFFICER (Signed order is placed on the file.)