Supreme Court - Daily Orders
B.D. Sharma vs Union Of India on 10 November, 2017
Bench: Madan B. Lokur, Deepak Gupta
ITEM NO.32 COURT NO.4 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) NO......../2017
( Diary No(s). 31579/2017)
(Arising out of impugned final judgment and order dated 15-12-2016
in WP No. 466/2012 passed by the High Court Of Delhi At New Delhi)
B.D. SHARMA Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(IA No.112773/2017-CONDONATION OF DELAY IN FILING and IA
No.112778/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Date : 10-11-2017 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. K.C. Kaushik, Adv.
Mr. Abdul Qadir, Adv.
Mr. Abdul Gaffar, Adv.
Mr. Subhash Kaushik, Adv.
Mr. Fuzail Ahmad Ayyubi, AOR
For Respondent(s)
UPON perusing papers the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
Pending application is disposed of.
(MEENAKSHI KOHLI) (KAILASH CHANDER) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by MEENAKSHI KOHLI Date: 2017.11.11 11:07:24 IST Reason: