Patna High Court - Orders
Shail Kumari vs The State Of Bihar & Ors on 2 March, 2012
Author: Ajay Kumar Tripathi
Bench: Ajay Kumar Tripathi
Patna High Court CWJC No.12749 of 2011 (2) dt.02-03-2012
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.12749 of 2011
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Shail Kumari
.... .... Petitioner/s
Versus
The State Of Bihar & Ors
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Mritunjay Kumar
For the Respondent/s : Mr. Kundan Bhadur Singh SC22
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CORAM: HONOURABLE MR. JUSTICE AJAY KUMAR
TRIPATHI
ORAL ORDER
2 02-03-2012Writ has become infructuous as stated at the bar on behalf of the petitioner.
Writ is dismissed as not pressed. Respondents have no objection.
(Ajay Kumar Tripathi, J) R.K.Pathak/-