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Patna High Court - Orders

Shail Kumari vs The State Of Bihar & Ors on 2 March, 2012

Author: Ajay Kumar Tripathi

Bench: Ajay Kumar Tripathi

         Patna High Court CWJC No.12749 of 2011 (2) dt.02-03-2012




                         IN THE HIGH COURT OF JUDICATURE AT PATNA
                                    Civil Writ Jurisdiction Case No.12749 of 2011
                     ======================================================
                     Shail Kumari
                                                                           .... .... Petitioner/s
                                                        Versus
                     The State Of Bihar & Ors
                                                                          .... .... Respondent/s
                     ======================================================
                     Appearance :
                     For the Petitioner/s     : Mr. Mritunjay Kumar
                     For the Respondent/s      : Mr. Kundan Bhadur Singh SC22
                     ======================================================
                     CORAM: HONOURABLE MR. JUSTICE AJAY KUMAR
                     TRIPATHI
                     ORAL ORDER

2     02-03-2012

Writ has become infructuous as stated at the bar on behalf of the petitioner.

Writ is dismissed as not pressed. Respondents have no objection.

(Ajay Kumar Tripathi, J) R.K.Pathak/-