Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Central Administrative Tribunal - Jabalpur

Santosh Kumar Bhashkar vs Steel Authority Of India on 30 January, 2026

                                                                                     1                       O.A.No. 203/00296/2020




                                                                                                                              Reserved
                                                          CENTRAL ADMINISTRATIVE TRIBUNAL, JABALPUR BENCH
                                                                            JABALPUR

                                                                       Original Application No.203/00296/2020
                                                                   Jabalpur, this Friday, the 30th day of January, 2026

                                              HON'BLE SHRI JUSTICE AKHIL KUMAR SRIVASTAVA, JUDICIAL MEMBER
                                                     HON'BLE MS MALLIKA ARYA, ADMINISTRATIVE MEMBER

                                                       Santosh Kumar Bhashkar, S/o Shri Johan Ram Bhashkar,
                                                       DOB-14.10.1965, Un-employed
                                                       R/O-87/E, Risali Sector, Bhilai, District-Durg-490006(CG),
                                                                                                                          -Applicant

                                                       (By Advocate -Shri Vijay Tripathi)

                                                                                         Versus
                                                       Union of India, Through its Secretary,
                                                       Ministry of Steel & Power Udyog Bhawan
                                                       Dr. Maulana Azad Road New Delhi-110011

                                                       2. Chairman and Managing Director
                                                       Steel Authority of India Ltd.
                                                       Ispat Bhawan, Lodhi Raod
                                                       New Delhi-110001

                                                       3. Chief General Manager(Personnel)
                                                       Steel Authority of India Ltd.
                                                       Bhilai Steel Plant, Bhilai,
                                                       District- Durg (CG)-490001
                                                                                                                     - Respondents
                                                       (By Advocate -Shri R.C.Shrivastava)

                                                                                         ORDER

BY JUSTICE AKHIL KUMAR SRIVASTAVA, JM:-

This Original Application has been re-heard on 17.12.2025 and RAJU L Digitally signed by RAJUL NAMDEO DN: C=IN, O=Personal, PostalCode=482004, L= Jabalpur, S=Madhya Pradesh, STREET="3850, Shubhash Nagar Aadhartal, Andhuwa, Jabalpur Madhya Pradesh India 482004", T=9136, Phone= e125d5860c1f7a1e0a12bbccc5e950204860d7795912 reserved for orders in this O.A. due to recall of the order dated 26.09.2025 c018822fac86d32130fe, SERIALNUMBER= ea8eccfd52644dcb30af620f19c18d39662134c765dec 84aec2c142b41c6e609, [email protected], NAMD CN=RAJUL NAMDEO Reason: I am the author of this document Location:
by a Review Application No. 63/2025. The issue for recalling the Original Date: 2026.02.02 14:17:45+05'30' Foxit PDF Reader Version: 2024.3.0 EO Page 1 of 9 2 O.A.No. 203/00296/2020 Application is with regard to not referring the Miscellaneous Application filed by the applicant in which orders of High Power Committee as well the order of Hon'ble High Court of Chhattisgarh has been annexed.

2. Briefly, the facts of the case is that the applicant was appointed on 08.07.1993 on daily wages and thereafter, he was given regular appointment as Plant Attendant on 22.03.1995 in the pay scale of 1350- 1630 (L-1 Grade). The applicant was promoted as Coil Binder cum Processing Hand (S-4 Grade) by order dated 27/29.12.2006. The applicant was also promoted from S/6 grade to S/7 grade by order dated 29.12.2017.

In the year 2003 a false and frivolous complaint was made against the applicant and 17 other persons by alleging them to have obtained illegal appointment on the bases of forged caste certificate. A District level scrutiny committee conducted enquiries and thereafter on 6.2.2013 matter was referred to the High Power Caste Scrutiny Committee. The High Power Caste Scrutiny/Verification Committee initiated enquiry in the matter. Firstly a report was prepared by the Vigilance Cell in that certain observations were made against the applicant's social status on the basis of documentary evidence. On the basis of all proof so collected the Vigilance Cell arrived to a very weird conclusion by notifying a new class of caste namely Baya Mahara Neither it was Baya' nor 'Mahara', surprisingly none RAJU Digitally signed by RAJUL NAMDEO L of the documents so examined have entry like 'Baya Mahara. After DN: C=IN, O=Personal, PostalCode=482004, L= Jabalpur, S=Madhya Pradesh, STREET="3850, Shubhash Nagar Aadhartal, Andhuwa, Jabalpur Madhya Pradesh India 482004", T=9136, Phone= e125d5860c1f7a1e0a12bbccc5e950204860d7795912 c018822fac86d32130fe, SERIALNUMBER= ea8eccfd52644dcb30af620f19c18d39662134c765dec 84aec2c142b41c6e609, [email protected], NAMD CN=RAJUL NAMDEO Reason: I am the author of this document Location:

Date: 2026.02.02 14:17:45+05'30' Foxit PDF Reader Version: 2024.3.0 EO complete investigation the Investigation Assistant submitted his report to Page 2 of 9 3 O.A.No. 203/00296/2020 the High Power Caste Scrutiny/Verification Committee and in his report the authority finds that applicant has identical status in the society as other members of Mahar' community persons have. Copy of report dated 28.02.2019 is annexed as Annexure A/2. The respondents have issued order dated 25.01.2020 whereby the caste certificate issued to the applicant has been cancelled and concern authorities have been directed to take appropriate steps in accordance with the provisions contained in Section 9 (3) of The Chhattisgarh Schedule Castes, Schedule Tribes and Other Backward Classes (Regulation of Social Status Certification) Rule, 2013. The impugned order dated 25.1.2020 was challenged by the applicant in W.P. (C) No. 842/2020 before the Hon'ble High Court of Chhattisgarh and on 5.3.2020 the Hon'ble High Court stayed the effect and operation of the impugned order dated 25.1.2020. Copy of order dated 5.3.2020 is annexed as Annexure A/4. On the date of preliminary hearing of aforesaid writ petition the counsel for the Respondent Bhilai Steel Plant informed the High Court that they have already acted upon the decision taken by the High Power Caste Scrutiny Committee and have cancelled the appointment of the applicant granted on 22.3.1995 and accordingly the applicant will not be paid the benefits of CPF, Gratuity, Pension, SESBF and leave encashment etc. RAJU Digitally signed by RAJUL NAMDEO L 3. The respondents have in their counter reply submitted that the DN: C=IN, O=Personal, PostalCode=482004, L= Jabalpur, S=Madhya Pradesh, STREET="3850, Shubhash Nagar Aadhartal, Andhuwa, Jabalpur Madhya Pradesh India 482004", T=9136, Phone= e125d5860c1f7a1e0a12bbccc5e950204860d7795912 c018822fac86d32130fe, SERIALNUMBER= ea8eccfd52644dcb30af620f19c18d39662134c765dec 84aec2c142b41c6e609, [email protected], NAMD CN=RAJUL NAMDEO Reason: I am the author of this document Location:
Date: 2026.02.02 14:17:45+05'30' Foxit PDF Reader Version: 2024.3.0 EO applicant was given regular appointment as Plant Attendant on 31.12.1994 Page 3 of 9 4 O.A.No. 203/00296/2020 in L-1 grade against a vacancy reserved for Scheduled Caste candidate based on Caste certificate produced at the time of appointment, according to which he was shown as Mahar Caste, a SC community caste.
Thereafter, he was promoted as Coil Binder cum Processing Hand on 31.12.2005. He was again promoted from S-4 to S-5 grade on 31.12.2009, S-5 to S-6 grade on 31.12.2013 and from S-6 to S-7 grade on 31.12.2017 as Coil Binder cum Processing Hand. A complaint was received in the Office of Respondents that applicant and 17 others fraudulently secured appointment under the respondents on the basis of forged caste certificate.

Basing the above complaint, the matter was referred to Caste Scrutiny Committee constituted at the District level to ascertain the actual caste of the applicant and others and the Caste certificate produced by them are proper or not. The said committee conducted the enquiry at their level and referred the matter on 06.02.2013 to High Level Caste Scrutiny committee. The State Level Committee after conducting thorough enquiry and taking into account of all evidences and submissions of the applicant passed an order on 25.01.2020 whereby the committee held that he does not belong to Mahar Caste, a SC community caste, and the Caste certificate produced by him was not legally and properly issued, hence it was cancelled.

RAJU Digitally signed by RAJUL NAMDEO L 4. Heard learned counsel for the applicant as also the respondents and DN: C=IN, O=Personal, PostalCode=482004, L= Jabalpur, S=Madhya Pradesh, STREET="3850, Shubhash Nagar Aadhartal, Andhuwa, Jabalpur Madhya Pradesh India 482004", T=9136, Phone= e125d5860c1f7a1e0a12bbccc5e950204860d7795912 c018822fac86d32130fe, SERIALNUMBER= ea8eccfd52644dcb30af620f19c18d39662134c765dec 84aec2c142b41c6e609, [email protected], NAMD CN=RAJUL NAMDEO Reason: I am the author of this document Location:

Date: 2026.02.02 14:17:45+05'30' Foxit PDF Reader Version: 2024.3.0 EO carefully perused the documents that have been submitted.
Page 4 of 9 5 O.A.No. 203/00296/2020
5. In the instant case, the applicant has filed one Misc. Application No. 200/1050/2025 in which it is stated that the applicant has challenged the order dated 04.03.2020, whereby his appointment granted on 22.03.1995 was cancelled with a further direction that he will not be paid the benefits of CPF, Gratuity, Pension, SESBF and leave encashment etc. as the appointment of the applicant has been cancelled on the basis of the order of the High Level Caste Scrutiny committee dated 25.01.2020. The order of the High Level Caste Scrutiny/verification Committee dated 25.01.2020 Annexure A/3 was challenged by the applicant by filing writ petition before the Hon'ble High Court Chhattisgarh, Bilaspur which was registered as WPC No. 842 of 2020. The said WPC was finally decided by the Hon'ble High Court Chhattisgarh on 06.03.2024, whereby the order of the High Level Caste Scrutiny/verification Committee dated 25.01.2020 Annexure A/3 was set aside and the matter was remitted back to respondent No. 3 to consider and decide it, afresh in accordance with law after affording due opportunity of hearing to the applicant taking into consideration the affinity test report submitted by the research assistant, other reports and the provisions contained under Rule 20 of the Chhattisgarh scheduled castes, scheduled tribes and other backward classes(regulation of social status certificate) Rules 2013. After the order RAJU Digitally signed by RAJUL NAMDEO L of the Hon'ble Chhattisgarh High Court dated 06.03.2024, the High Power DN: C=IN, O=Personal, PostalCode=482004, L= Jabalpur, S=Madhya Pradesh, STREET="3850, Shubhash Nagar Aadhartal, Andhuwa, Jabalpur Madhya Pradesh India 482004", T=9136, Phone= e125d5860c1f7a1e0a12bbccc5e950204860d7795912 c018822fac86d32130fe, SERIALNUMBER= ea8eccfd52644dcb30af620f19c18d39662134c765dec 84aec2c142b41c6e609, [email protected], NAMD CN=RAJUL NAMDEO Reason: I am the author of this document Location:
Date: 2026.02.02 14:17:45+05'30' Foxit PDF Reader Version: 2024.3.0 EO Certificate Scrutiny Committee, Directorate of Tribal Research and Page 5 of 9 6 O.A.No. 203/00296/2020 Training Institute, Chhattisgarh has passed an order dated 07.05.2025 (Annexure A/10), wherein it has been held that the certificate of "Mahar Schedule Tribe issued by the Deputy Collector, District-Durg dated 18.09.1984 in favour of the Shri Santosh Bhaskar S/o Johan Ram is valid and it is accepted. The operative portion of the order of Hon'ble High Court of Chhattisgarh in W.P.C. No. 842/2020 is reads as under:-
"..........11. Taking Into consideration the facts discussed above and the law laid down by the Apex Court in the case of Mah. Adiwasi Thakur Jamat Swarkshan Samiti (supra), in the opinion of this Court, respondent No. 3/High Power Certification Scrutiny Committee has committed an error of law in not considering the affinity test and the report submitted by the Research Assistant dated 28.01.2019, therefore, the order passed by the High Power Caste Scrutiny Committee dated 25.01.2020 deserves to be and is hereby set aside. The matter is remitted back to respondent No. 3 to consider and decide it afresh in accordance with law after affording due opportunity of hearing to the petitioner and taking into consideration the affinity test report submitted by the Research Assistant, other reports and the provisions contained under Rule 20 of the Chhattisgarh Scheduled Castes, Scheduled Tribes and Other Backward Classes (Regulation of Social Status Certification) Rules, 2013.
12. Accordingly, the writ petition is allowed to the extent indicated hereinabove."

The applicant has also filed the orders of High Level Certification Screening Committee dated 02.07.2025 in which a detail order with regard to 'Mahar' caste has been passed, the same reads thus:-

"िसिवल अपील मांक 5854/1994 िदनोंक 02:09.1994 कु माधुरी पािटल बनाम एडीशनल किम र टायबल डे लपमट एवं अ (AIR 1995 SC 94) म माननीय RAJU Digitally signed by RAJUL NAMDEO सव ायालय ारा पा रत आदे श म िदये गये मागदशी िनदश एवं छ ीसगढ़ L अनु सूिचत जाित. अनुसूिचत जनजाित और अन् य िपछड़ा वग (सामािजक ा थित के DN: C=IN, O=Personal, PostalCode=482004, L= Jabalpur, S=Madhya Pradesh, STREET="3850, Shubhash Nagar Aadhartal, Andhuwa, Jabalpur Madhya Pradesh India 482004", T=9136, Phone= e125d5860c1f7a1e0a12bbccc5e950204860d7795912 c018822fac86d32130fe, SERIALNUMBER= ea8eccfd52644dcb30af620f19c18d39662134c765dec माणीकरण का िविनयमन) अिधिनयम 2013 म िविहत ावधानों के अनु सार छ ीसगढ़ 84aec2c142b41c6e609, [email protected], NAMD CN=RAJUL NAMDEO Reason: I am the author of this document Location:
Date: 2026.02.02 14:17:45+05'30' Foxit PDF Reader Version: 2024.3.0 EO राजप (असाधारण) ािधकार से कािशत अिधसूचना . एफ.13-23/2012/आ. ./1- 3 िदनोंक-21 फरवरी 2018 को अिध िमत करते ए रा सरकार, एतद् ारा, उ Page 6 of 9 7 O.A.No. 203/00296/2020 रीय माणीकरण छानबीन सिमित का पुनगठन करती है । पुनगठनानुसार अिधसूिचत िदनां क 09/07/2024 म कुल 07 सद ीय (सिमित) उ रीय माणीकरण छानबीन सिमित का पुनगठन िकया गया है ।
2. ाम बडगां व तहसील डौ ीलोहारा िजला बालोद (छ.ग.) के कुल 18 यों ारा फज जाित माणप के आधार पर शासकीय सेवा म िनयु ा करने संबंधी िशकायत की जांच अनु िवभागीय अिधकारी (रा.) िजला बालोद ारा संप की गई एवं िजला रीय छानबीन सिमित से सू जांच की अनु शंसा के साथ धारक ी संतोष भा र व अ के मूल करण सहायक आयु , आिदवासी िवकास िजला बालोद की ओर अ े िषत िकये गये । तद्नुसार सहायक आयु , आिदवासी िवकास िजला बालोद के प ./3257/आ.जा.क./जा. .प./जाँच/2013 िदनां क 06.02.2013 के मा म से ी सं तोष कुमार भा र िपता ी जोहन राम भास् कर का करण सू जांच हे तु इस सिमित को ा आ।
3. सिमित के अ शासकीय प िदनां क 11.12.2015 के ारा करण िजला रीय छानबीन सिमित, िजला बालोद से जांच कराये जाने तथा अनावेदक को सुनवाई का समुिचत अवसर दान करने संबंधी िनदश के साथ ेिषत िकया गया।
4. सहायक आयु / सद सिचव िजला रीय जाित माणप स ापन सिमित िजला बालोद के प िदनाँ क 07.04.2017 के मा म से करण उ सिमित के िन ष एवं अिभलेखों सिहत उ रीय माणीकरण छानबीन सिमित को ा आ।
5. िसिवल अपील मांक 5854/1994 िदनां क 02.09.1994 कु. माधु री पािटल बनाम एडीशनल किम र टायबल डे लपमट एवं अ (AIR 1995 SC 94) म माननीय सव ायालय ारा सामािजक ा थित माण प की जाँच / स ापन हेतु िदये गये मागदश िदशा-िनदशों के प रपालन म उ रीय माणीकरण छानबीन सिमित ारा कायालयीन प िदनां क 04.05.2017 के मा म से ी संतोष कुमार भा र िपता ी जोहन राम भा र के जाित माण प की जाँच हेतु करण सतकता को को सौंपा गया। साथ ही सिमित के प िदनां क 04.05.2017 के ारा धारक की सामािजक ा थित सं बंधी अ यन ितवेदन उपल कराने हे तु अनुसंधान सहायक को िनदिशत िकया गया।
6. सतकता को के कायालयीन प िदनांक 22.07.2017 के मा म से ी संतोष कुमार भा र िपता ी जोहन राम भा र को जाित माण प की जाँच से संबंिधत ितवेदन सिमित को ा आ िजसम धारक की जाित बया महरा होना उ े खत िकया गया।
7. धारक का दावा उिचत एवं ाय सं गत नही ं पाये जाने के कारण सिमित ारा छ.ग अनु सूिचत जाित, अनु सूिचत जनजाित और अ िपछड़ा वग (सामािजक ा थित के माणीकरण का िविनयमन) िनयम 2013 के िनयम 22(1) के अनु सरण म धारक को सु नवाई, मौ खक जां च तथा अपनी सामािजक ा रथित की पुि एवं समथन म गवाह एवं द ावेज ुत करने कारण बताओ सूचना प , िनयम 22 (2) म िविहत ावधान के अनु सरण म सु नवाई का अवसर एवं िनयम 22 (3) के अनुसरण म डौंडी िपटवाने एवं लोक सूचना दे ने बाबत तहसीलदार डौ ी लोहारा, िजला बालोद (छ.ग.) को प ेिषत िकया गया। धारक ारा सुनवाई की िनयत ितिथ म सिमित के सम RAJU उप थत होकर अपने जाित के समथन म ज -मृ ु पंजी वष 1943 िजसम उनके िपता ी जोहनराम भा र जाित महार, िमसल बदोब वष 1930-31 िजसम धारक के दादा Digitally signed by RAJUL NAMDEO L DN: C=IN, O=Personal, PostalCode=482004, L= Jabalpur, S=Madhya Pradesh, STREET="3850, Shubhash Nagar Aadhartal, Andhuwa, Jabalpur Madhya Pradesh India 482004", T=9136, Phone= e125d5860c1f7a1e0a12bbccc5e950204860d7795912 ी सदाराम की जाित महरा अं िकत है साथ ही पटवारी ारा द वंशावली, ाम c018822fac86d32130fe, SERIALNUMBER= ea8eccfd52644dcb30af620f19c18d39662134c765dec 84aec2c142b41c6e609, [email protected], NAMD CN=RAJUL NAMDEO Reason: I am the author of this document Location:
पंचायत का ाव िदनांक 21.08.2014, धारक के यं का दा खल-खा रज पंजी वष Date: 2026.02.02 14:17:45+05'30' Foxit PDF Reader Version: 2024.3.0 EO Page 7 of 9 8 O.A.No. 203/00296/2020 1977 िजसम जाित महार अं िकत है , की छाया ितयों ुत की गई, िज अिभलेख म िलया गया।
सतकता को ारा ु त जॉच ितवे दन एवं धारक ारा उपल कराये गये दोनों अिभलेखों के पर र िभ त ों पर िवचार करते ए सिमित ने तुलना क प से पूव के िमसल अिभले ख को ीकार यो माना एवं करण के संपूण प रशीलन म धारक की जाित महार अनु सूिचत जाित का होना नही ं पाया गया। अतः िड ी कले र दु ग, िजला दु ग ारा धारक के प म िदनांक 18.09.1984 को जारी महार अनुसूिचत जाित का जाित माण प िविध अनु प जारी होना नही ं पाये जाने के फल प िनर िकये जाने यो पाया अतएव छ.ग. अनु सूिचत जाित, अनुसूिचत जनजाित और अ िपछडा वग (सामािजक ा थित के माणीकरण का िविनयमन) अिधिनयम 2013 की धारा 8 (1) एवं िनयम 2013 के िनयम 23 (2) म िविहत ावधान के अनुसार िड ी कले र दु ग, िजला दु ग ारा ी सं तोष भा र िपता ी जोहन राम के प म जारी महार अनु सूिचत जाित का जाित माण प िदनांक 18.09.1984 एतद् ारा िनर करने िदनां क 25/01/2020 को आदे श पा रत िकया गया। 8 उ आदे श के िव धारक के ारा माननीय छ.ग. उ ायालय िबलासपु र म रट यािचका WPC No.842/2020 दायर की गई, िजस पर पा रत िनणय िदनाँ क 06/03/2024 म माननीय उ ायालय ारा छानबीन सिमित के उ आदे श िदनाँ क 25/01/2020 को अपा करते ए माधुरी पािटल करण के िनणय म माननीय सव ायालय ारा िनधा रत ि या का पालन करते ए तथा कानूनन ाथ को सु नवाई का अवसर दान करते ए अिफिनटी टे रप ट एवं छ ीसगढ़ अनु सूिचत जाित, अनु सूिचत जनजाित और अ िपछड़ा वग सामािजक ा थित के माणीकरण का िविनयमन) अिधिनयम 2013 म िविहत ावधानों के अनुसार करण पर पुनिवचार हे तु िनदिशत िकया गया। िजसके प रपालन म छानबीन सिमित ारा िदनीक 09/01/2025 को करण पुन िविजलस सेल को सौपा गया।

िविजलस से ल से िदनाँक 17/02/2025 को ाप् त अ ेषण ितवेदन के अनुसार धारक ारा ुत जाित माण-प वैधता परी ण प म अपने दादा ी सदाराम भा र का मूल िनवास एवं अपने िपता को ज से ाम-दरीटोला, पो -बरही, तहसील बालोद, िजला-दु ग, वतमान िनवास ाम-बडगां व, तहसील-डौडीलोहारा, िजला-बालोद, यं को ज से छ ीसगढ़ का िनवासी होना िलखा है। साथ ही अपना कुलदे वी/ दे वता दु ादे व, गोसाई, पुसाई ले ख िकया है। माननीय उ तम ायालय के िनणय ए.आई.आर 1995 सु ीम कोट 1506 (डायरे र टायबल वे लफेयर आ दे श बनाम लावेती िगरी एवं अ ) म िनधा रत िकया गया है िक अपनी जाित एवं सामािजक ा थित को सािबत करने हेतु सबूत का भार उस का है , जो सं वैधािनक लाभ ा िकया हो। उ के तारत म धारक ने रा पित अिधसूचना िदनाँ क 10/08/1950 (अनु सूिचत जाित वग के िलए) के पूव के रकाड म अपने िपता जोहन व सदाराम का ज -मृ ु पंजीयन रिज र वष 1943 ु त िकया िजसम उनकी जाित "महार" उ े खत है।

                                                       धारक ारा यं का ू ल दा खल-खा रज रकाड वष 1965                       ुत िकया िजसम
RAJU                                                   धारक की जाित "महार" अं िकत है ।
                                                       धारक ारा पटवारी से तै यार वंशावली           ुत िकया गया, िजसम धारक के िपता का
       Digitally signed by RAJUL NAMDEO




 L

DN: C=IN, O=Personal, PostalCode=482004, L= Jabalpur, S=Madhya Pradesh, STREET="3850, Shubhash Nagar Aadhartal, Andhuwa, Jabalpur Madhya Pradesh India 482004", T=9136, Phone= e125d5860c1f7a1e0a12bbccc5e950204860d7795912 नाम जोहन व दादा का नाम सदाराम अं िकत है। धारक के दादा ी सदाराम एवं उनके c018822fac86d32130fe, SERIALNUMBER= ea8eccfd52644dcb30af620f19c18d39662134c765dec 84aec2c142b41c6e609, [email protected], NAMD CN=RAJUL NAMDEO Reason: I am the author of this document Location:

भाई अजब िसंह, सदल िसं ह िपता रामगु लाब िनवासी दर टोला के िमसल रकाड वष Date: 2026.02.02 14:17:45+05'30' Foxit PDF Reader Version: 2024.3.0 EO 1930-31 म उनकी जाित "महरा" अं िकत है।
Page 8 of 9 9 O.A.No. 203/00296/2020
धारक की जाित का परं परागत वसाय, ौहार, लोकगीत, लोकनृ एवं जीवन सं ार आिद महार जाित के सद ों के समान पाया गया। दो अलग-अलग जाित की रकाड ा होने से धारक का सोशल े ट्स (सामािजक ा थित का अ यन) सोशल े ट्स अनु संधान सहायक से कराया गया।
10. सतकता को के ारा ु त अ े षण ितवेदन मय आनुषंिगक अिभलेखों, माननीय सव ायालय के ाय ां त, धारक के ारा ुत अिभलेखों के आधार पर सिमित इस िन ष पर प ँ चती है िक धारक के पूवज वष 1950 से पूव छ ीसगढ़ की वतमान भौगोिलक प रसीमा म िनवासरत थे। उनका मूल िनवास ाम दर टोला पो.

बरही, तहसील-बालोद, िजला-दु ग है । धारक की सामािजक ा थित (पर रागत वसाय, ौहार, लोकगीत, लोकनृ एवं जीवन सं ार) महार जाित के अनु प होना पाया गया।

सं तोष कुमार भारकर िपता जोहनराम भा र के ारा ुत ज -मृ ु पंजीयन रिज र वष 1943 म उनके िपता की अं िकत जाित महार एवं ी संतोष कुमार भा र के दादा सदाराम व उनके भाई अजबिसं ह, सदलिसं ह िपता रामगुलाब दर टोला का राज अिभलेख वष 1930-31 म जाित महरा अंिकत है। भारत के राजप म 14 अग 2023 को कािशत संिवधान (अनुसूिचत जाित) आदे श (संशोधन) अिधिनयम, 2023 म छ ीसगढ़ रा की अनु सूिचत जाित की सूची के स. क. 33 पर Mahar, Mahara, Mahra, Mehar, Mehra ित थािपत होने के कारण महार, महरा दोनों ही जाित नाम वतमान म छ ीसगढ़ रा की अनु सूिचत जाित की सूची म शािमल है। अतएव सिमित ारा करण के संपूण प रशीलन के आधार वतमान संवैधािनक व था अनु प ी सं तोष भा र िपता ी जोहन राम के प म िड ी कले र दु ग िजला-दु ग ारा िदनाँ क 18/09/1984 को जारी "महार' अनुसूिचत जाित के सामािजक ा थित माण-प को मा िकया जाता है ।

उ रीय माणीकरण छानबीन सिमित ारा पा रत इस आदे श की ित सवसंबंिधत को पंजीकृत डाक के मा म से सू चनाथ ेिषत की जाव।

6. In view of the orders passed by the High Power Certificate Scrutiny Committee as well as the orders passed by the Hon'ble High Court of Chhattisgarh, the Original Application is allowed. The order dated 04.03.2020 is quashed and set aside. The respondents are directed to reinstate the applicant in service with all consequential benefits. The said exercise be completed within a period of 60 days from the date of receipt of a certified copy of this order.

RAJU Digitally signed by RAJUL NAMDEO L DN: C=IN, O=Personal, PostalCode=482004, L= Jabalpur, S=Madhya Pradesh, STREET="3850, Shubhash Nagar Aadhartal, Andhuwa, Jabalpur Madhya Pradesh India 482004", T=9136, Phone= e125d5860c1f7a1e0a12bbccc5e950204860d7795912 c018822fac86d32130fe, SERIALNUMBER= (Mallika Arya) (Akhil Kumar Srivastava) ea8eccfd52644dcb30af620f19c18d39662134c765dec 84aec2c142b41c6e609, [email protected], NAMD CN=RAJUL NAMDEO Reason: I am the author of this document Location:

Date: 2026.02.02 14:17:45+05'30' Foxit PDF Reader Version: 2024.3.0 EO Administrative Member Judicial Member rajul Page 9 of 9