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Bombay High Court

Tigaksha Metallics Pvt Ltd vs Actis Consumer Grooming Products ... on 11 August, 2022

Author: Gauri Godse

Bench: G.S. Patel, Gauri Godse

  904-OSCOMAPL-25175-2021 IN IA-854-2022 WITH IAL-25193-2021 IN COMAPL-
                                                         25175-2021.DOC




Amol



   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
       ORDINARY ORIGINAL CIVIL JURISDICTION
       IN ITS COMMERCIAL APPELLATE DIVISION
       COMMERCIAL APPEAL (L) NO. 25175 OF 2021
                                 IN
         INTERIM APPLICATION NO. 854 OF 2022
                               WITH
       INTERIM APPLICATION (L) NO. 25193 OF 2021
                                 IN
       COMMERCIAL APPEAL (L) NO. 25175 OF 2021


Tigaksha Metallics Pvt Ltd                                ...Appellant
      Versus
Actis Consumer Grooming Products Ltd & Ors            ...Respondents


Mr Tushad Cooper, Senior Advocate, with Ativ Patel, Viloma
     Shah, Darshit Dave & Harshad Vyas, i/b AVP Partners, for the
     Appellant.
Mr Ashish Kamat, with Anusha Jacob, Trisha Salkar & Mitansh
     Shah, i/b AZB & Partners, for the Respondents.
Mr SK Dhekale, Court Receiver present.


                     CORAM         G.S. Patel &
                                   Gauri Godse, JJ.

DATED: 11th August 2022 PC:-

11th August 2022 904-OSCOMAPL-25175-2021 IN IA-854-2022 WITH IAL-25193-2021 IN COMAPL-

25175-2021.DOC

1. List the matter on 6th September 2022 at 12.30 pm for hearing.

(Gauri Godse, J) (G. S. Patel, J) Page 2 of 2 11th August 2022