Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act] State of Rajasthan - Subsection Section 11(1)(b) in Rajasthan Schools (Regulation of Fee) Rules, 2017 (b)keep the registers, accounts and records within the premises of their school as they shall be made available at all reasonable time for inspection; and