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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Uttar Pradesh - Subsection

Section 22(1) in The U.P. Dookan Aur Vanijya Adhishthan Niyamavali, 1963

(1)Whenever the Collector is satisfied in respect of a shop that it deals exclusively or mainly in that material needed for burial, funeral and cremation purposes, he shall issue a notification in Form 'J' in respect of the shop.