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Union of India - Section

Section 31 in The Boilers Act, 2025

31. Penalty for breach of rules or regulations.

Any rule or regulation made under this Act may direct that a person contravening such rule or regulation shall be liable, in the case of a first contravention, with penalty which may extend to one thousand rupees and in the case of any subsequent contravention, with penalty which may extend to one lakh rupees.