Bombay High Court
Robin Bareja S/O Balraj Bareja And Other vs The State Of Maharashtra And Another on 27 August, 2021
Author: Shrikant D. Kulkarni
Bench: V. K. Jadhav, Shrikant D. Kulkarni
906-appln-1361-21
1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
CRIMINAL APPLICATION NO.1361 OF 2021
Robin Bareja S/o. Balraj Bareja
and others ... Applicants
Versus
The State of Maharashtra
and another ... Respondents
....
Mr. B.H. Tekam and Mr. D.S. Patil, Advocate for the Applicants
Mr. Sachin J. Salgare, APP for Respondent No.1 /State
....
CORAM : V. K. JADHAV AND
SHRIKANT D. KULKARNI, JJ.
DATE : 27th AUGUST, 2021 PER COURT:-
1. Learned counsel for the applicants submits that he will be supplied spare copies today itself.
2. In view of the same, after providing the spare copies, issue notice to respondent no.2, returnable on 16.09.2021.
[ SHRIKANT D. KULKARNI ] [ V. K. JADHAV ] JUDGE JUDGE S.P. Rane 1 of 1 ::: Uploaded on - 27/08/2021 ::: Downloaded on - 28/08/2021 10:38:38 :::