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Bombay High Court

Robin Bareja S/O Balraj Bareja And Other vs The State Of Maharashtra And Another on 27 August, 2021

Author: Shrikant D. Kulkarni

Bench: V. K. Jadhav, Shrikant D. Kulkarni

                                                          906-appln-1361-21
                                         1

                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            BENCH AT AURANGABAD

                    CRIMINAL APPLICATION NO.1361 OF 2021

   Robin Bareja S/o. Balraj Bareja
   and others                                       ... Applicants

               Versus

   The State of Maharashtra
   and another                                      ... Respondents

                                         ....

   Mr. B.H. Tekam and Mr. D.S. Patil, Advocate for the Applicants
   Mr. Sachin J. Salgare, APP for Respondent No.1 /State

                                        ....

                                CORAM : V. K. JADHAV AND
                                        SHRIKANT D. KULKARNI, JJ.

DATE : 27th AUGUST, 2021 PER COURT:-

1. Learned counsel for the applicants submits that he will be supplied spare copies today itself.
2. In view of the same, after providing the spare copies, issue notice to respondent no.2, returnable on 16.09.2021.

[ SHRIKANT D. KULKARNI ] [ V. K. JADHAV ] JUDGE JUDGE S.P. Rane 1 of 1 ::: Uploaded on - 27/08/2021 ::: Downloaded on - 28/08/2021 10:38:38 :::