Patna High Court - Orders
Dr.Chandra Deo Pandey vs The State Of Bihar &Amp; Ors on 14 February, 2011
IN THE HIGH COURT OF JUDICATURE AT PATNA
CWJC No.5190 of 2006
DR.CHANDRA DEO PANDEY
Versus
THE STATE OF BIHAR & ORS
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2. 14.2.2011. Learned counsel for the petitioner is permitted to make correction in the subject matter of the writ petition.
Put up before another Bench.
Md.S. ( Rakesh Kumar, J.)