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Delhi High Court - Orders

Seema Sapra vs Alphabet Inc And Others on 28 August, 2024

Author: Rekha Palli

Bench: Rekha Palli

                                    $~60
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +    W.P.(C) 11165/2024
                                         SEEMA SAPRA                                   .....Petitioner
                                                          Through: Petitioner in person.

                                                                                      versus

                                                ALPHABET INC AND OTHERS                                                        .....Respondents
                                                             Through:

                                                CORAM:
                                                HON'BLE MS. JUSTICE REKHA PALLI
                                                HON'BLE MS. JUSTICE SHALINDER KAUR
                                                              ORDER

% 28.08.2024

1. After some arguments, the petitioner, who appears in person, prays that hearing be deferred to enable her to move an appropriate application with a prayer for summoning of the record in W.P.(CRL) 437/2018.

2. At request, list at 2:30 pm on 23.10.2024.

REKHA PALLI, J SHALINDER KAUR, J AUGUST 28, 2024 kk This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/08/2024 at 21:41:51