Delhi High Court - Orders
Seema Sapra vs Alphabet Inc And Others on 28 August, 2024
Author: Rekha Palli
Bench: Rekha Palli
$~60
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11165/2024
SEEMA SAPRA .....Petitioner
Through: Petitioner in person.
versus
ALPHABET INC AND OTHERS .....Respondents
Through:
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
HON'BLE MS. JUSTICE SHALINDER KAUR
ORDER
% 28.08.2024
1. After some arguments, the petitioner, who appears in person, prays that hearing be deferred to enable her to move an appropriate application with a prayer for summoning of the record in W.P.(CRL) 437/2018.
2. At request, list at 2:30 pm on 23.10.2024.
REKHA PALLI, J SHALINDER KAUR, J AUGUST 28, 2024 kk This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/08/2024 at 21:41:51