Bombay High Court
Freebie Solutions Private Limited vs Intelligent Payment Solution Private ... on 29 November, 2022
Author: Bharati Dangre
Bench: Bharati Dangre
1/1 36 ARBAp 170.22.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
ARBITRATION APPLICATION NO. 170 OF 2022
Freebie Solutions Private Limited .. Applicant
Versus
Intelligent Payment Solution Pvt Ltd and .. Respondents
2 ors
Ms. Siddhi Bhosale for the Applicant.
CORAM: BHARATI DANGRE, J.
DATED : 29th NOVEMBER, 2022 P.C:-
1 Despite private service upon the respondents, none appear on their behalf when the application is called out. 2 Issue notice to the respondents, making it returnable on 21/12/2022.
Hamdast granted.
3 The applicant is also permitted to serve the respondents by private service or by any other permissible mode of service.
( SMT. BHARATI DANGRE, J.) Ashish Mhaske ::: Uploaded on - 30/11/2022 ::: Downloaded on - 30/11/2022 19:29:00 :::