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Bombay High Court

Freebie Solutions Private Limited vs Intelligent Payment Solution Private ... on 29 November, 2022

Author: Bharati Dangre

Bench: Bharati Dangre

                                   1/1                     36 ARBAp 170.22.doc


    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
          ORDINARY ORIGINAL CIVIL JURISDICTION
         ARBITRATION APPLICATION NO. 170 OF 2022

Freebie Solutions Private Limited        .. Applicant
                 Versus
Intelligent Payment Solution Pvt Ltd and .. Respondents
2 ors

Ms. Siddhi Bhosale for the Applicant.


                            CORAM: BHARATI DANGRE, J.

DATED : 29th NOVEMBER, 2022 P.C:-

1 Despite private service upon the respondents, none appear on their behalf when the application is called out. 2 Issue notice to the respondents, making it returnable on 21/12/2022.
Hamdast granted.
3 The applicant is also permitted to serve the respondents by private service or by any other permissible mode of service.

( SMT. BHARATI DANGRE, J.) Ashish Mhaske ::: Uploaded on - 30/11/2022 ::: Downloaded on - 30/11/2022 19:29:00 :::