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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Rajasthan - Subsection

Section 43(e) in Haridev Joshi University of Journalism and Mass Communication, Jaipur Act, 2012

(e)the constitution of pension, gratuity, insurance and provident funds for the benefit of officers, teachers and other employees of the University;